S.EZHIL RAJ & ASSOCIATES (12 Years Exp)

  Constitutional - Other (Show More)   

 Flower Bazaar , Chennai

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Contact Details

Law Firm Name : S.EZHIL RAJ & ASSOCIATES

Country : India

City : Chennai

Area : Flower Bazaar


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Practicing Since :  2012

Qualification : MBA., LLB

About

S.Ezhilraj Legal Associates is a professional law firm representing corporate clients across India. We provide assistance to clients in a full range of business matters, from routine strategizing to corporate litigation and arbitration in unique situations. Our specialty areas include joint ventures, foreign collaboration, information technology, trademarks and intellectual property law, mergers, real estate, and taxation. Whether you are just entering the market or seeking to better secure your business’s procedures and position, we can provide the legal insight you need. Our partners each have an average of 15 years of experience in all areas of Indian law. We have the broad skills and in-depth knowledge to handle complex legal issues in any industry. S.Ezhil Raj Legal Associates works with corporations across India and in many different countries. We are experts in helping companies establish themselves in the Indian market, from advising on taxation matters to assisting with the development of effective company structures. Our goal is to help your business find greater legal security and overall success in India and internationally. M/S.S.Ezhil Raj Legal Associates Advocate and Legal Consultants Chamber : 223, NSC Bose Road, YMCA Building, 3rd Floor, Chennai – 600 001. Office: 98, Pammal Main Road, 2nd Floor,Pammal, Chennai - 600 075. Mobile No:9566148658 & 9382200008. E-Mail: ezhilraj_s@yahoo.co.in & ezhilrajadv@gmail.com

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
MS1021/2012 TAMILNADU TAMILNADU AND PUDUCHERRY

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 IT, Media & Telecom

 IP, Trademark & Copyright

 Employment, Labor & Service

 Motor Vehicles

 Non Resident Indian (NRIs)

 Antitrust & Trade Regulation

 Commercial, Business & Industry

 Entertainment, TV & Movies

 Environmental

 Constitutional & Government

 Medical, Pharma & Healthcare

 Insurance

 International Law

 Real Estate & Construction

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