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Law Firm Name : Satish jaju

Country : India

City : Amravati

Area : Amravati


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Practicing Since :  2003

Qualification : B.com, LLB

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Enrolment Details

Enrolment No Enrolment State Enrolment BAR
Mah/1968/2002 Maharashtra Amravati district Bar

 Civil

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 RERA

 Commercial, Business & Industry

 Estate Planning

 Medical, Pharma & Healthcare

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Subject :  Builder not giving bungalow and not responding also after payment was made in 2015.

Question :  I had booked a bungalow in dharuheda (Gurgaon) in a project by Parshwanath developers.initial payment of almost 10 lac was made but after that there was no development in the property.I have written several mails etc to them but unfortunately they did not respond.Can you please suggest me the way out.

Answer by Satish jaju :  peruse the terms and condition of agreement and then complaint in RERA