Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Satish jaju (21 Years Exp)
Dowry harassment (Show More)
View Answers by this Lawyer (1)
Profile Views : 23056
News : 0 Articles : 0
Contact Details
Law Firm Name : Satish jaju
Country : India
City : Amravati
Area : Amravati
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2003
Qualification : B.com, LLB
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| Mah/1968/2002 | Maharashtra | Amravati district Bar |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
RERA
Commercial, Business & Industry
Estate Planning
Medical, Pharma & Healthcare
Languages
Subject : Builder not giving bungalow and not responding also after payment was made in 2015.
Question : I had booked a bungalow in dharuheda (Gurgaon) in a project by Parshwanath developers.initial payment of almost 10 lac was made but after that there was no development in the property.I have written several mails etc to them but unfortunately they did not respond.Can you please suggest me the way out.
Answer by Satish jaju : peruse the terms and condition of agreement and then complaint in RERA
