Divesh Sharma (9 Years Exp)

  SC - Public Interest litigation (Show More)   

 Jaipur City , Jaipur

   View Answers by this Lawyer (1)

 Profile Views : 26997

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Contact Details

Law Firm Name : Divesh Sharma

Country : India

City : Jaipur

Area : Jaipur City


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Practicing Since :  2015

Qualification : B.A.,LL.B (Hons.), LL.M

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Enrolment Details

Enrolment No Enrolment State Enrolment BAR
1040 Rajasthan 2015

 Arbitration & ADR

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 IT, Media & Telecom

 Employment, Labor & Service

 Startup & Registrations

 Supreme Court (India)

 Non Resident Indian (NRIs)

 Pre Negotiated Services

 Constitutional & Government

 Medical, Pharma & Healthcare

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Subject :  Reg mortgage

Question :  How can a mortgage property to be registered in the name of the lender.

Answer by Divesh Sharma :  by way on an registered lease agreement