Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Divesh Sharma (9 Years Exp)
HC - Public Interest litigation (Show More)
View Answers by this Lawyer (1)
Profile Views : 26874
News : 0 Articles : 0
Contact Details
Law Firm Name : Divesh Sharma
Country : India
City : Jaipur
Area : Jaipur City
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2015
Qualification : B.A.,LL.B (Hons.), LL.M
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 1040 | Rajasthan | 2015 |
Arbitration & ADR
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
IT, Media & Telecom
Employment, Labor & Service
Startup & Registrations
Supreme Court (India)
Non Resident Indian (NRIs)
Pre Negotiated Services
Constitutional & Government
Medical, Pharma & Healthcare
Languages
Subject : Reg mortgage
Question : How can a mortgage property to be registered in the name of the lender.
Answer by Divesh Sharma : by way on an registered lease agreement
