PRAKALPA SHARMA (18 Years Exp)

  SC - Public Interest litigation (Show More)   

 Vasundhra , Ghaziabad

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Contact Details

Law Firm Name : PRAKALPA SHARMA

Country : India

City : Ghaziabad

Area : Vasundhra


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Practicing Since :  2006

Qualification : LL.B.(DU), LL.M.(UK)

About

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
2091 DELHI DELHI HIGH COURT

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
  Defamation
  House rent control
  Landlord/Tenant
  Notary Service
  Partition
  Property litigation
  Recovery Matter
  Revenue Matter
  RTI
  Specific Performance
  Suit for Declaration
  Suit for Eviction
  Surrogacy
  TDR
  Civil-Other

 Arbitration & ADR

  Arbitration - Domestic
  Arbitration - International
  Arbitration-Other

 Corporate & Regulatory

  Corporate Matters
  Depositories Act
  Entertainment
  Excise Matter
  FEMA
  Industrial Matters
  Mergers & Aquistions
  NBFC
  SCRA
  SEBI
  Commercial-Other

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 High Courts (India)

  HC - Arbitration case
  HC - Contempt petition
  HC - Senior Counsel
  High Court Lawyers
  HC - Miscellaneous petition
  HC - Public Interest litigation
  HC - Revision petition
  HC - Writ appeal
  HC - Writ petition
  High Court-Other

 IP, Trademark & Copyright

  Copyright Registration
  Domain Name Resolution Practice
  IP Advisory & Opinions
  IP Litigation & Enforcement
  IP Protection & Portfolio Management
  Patent matters
  Patent Search
  Trademark Assignment
  Trademark Objection
  Trademark Registration
  Trademark Renewal
  IP,Trademark & Copyright Other

 Employment, Labor & Service

  Labour law
  Service Matter
  Labour-Other

 Supreme Court (India)

  SC - Senior Counsel
  SC - Public Interest litigation
  Supreme Court Lawyers
  SC - Writ Appeal
  SC - Court Writ Petition
  Supreme Court Other
  SC - Special Leave Petition
  SC - Transfer Petition
  SC - Writ Petition

 Tribunals

  Appellate Tribunal for Electricity
  Armed Forces Tribunal
  Authority for Advance Rulings
  Central Electricity Regulatory Commission
  Central Administrative Tribunal
  Company Law Board
  Tribunals-Other
  Competition Commission of India
  Competition Appellate Tribunal
  Copyright Board
  Customs Excise And Service Tax Appellate Trib
  Cyber Appellate Tribunal
  Employees Provident Fund Appellate Tribunal
  Income Tax Appellate Tribunal
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
  Intellectual Property Appellate Board
  National Green Tribunal
  RERA Appellate Tribunal
  Securities and Exchange Board of India (SEBI)
  State Administrative Tribunal
  Telecom Disputes Settlement & Appellate Tribu
  Telecom Regulatory Authority of India (TRAI)

 Miscellaneous

  Retainership
  Miscellaneous-Other

 Banking & Finance

  Asset Protection
  Banking Law
  Capital Markets
  Corporate Finance
  Finance
  Financial Services Law
  Investment Law
  Private Equity
  Project Finance
  Public Finance
  Securities
  Trade Investment
  Venture Capital
  Banking & Finance - Other

 Insolvency and Bankruptcy

  Credit & Mortgage
  Debt Relief
  Debtor & Creditor
  Insolvency
  Insolvency - Other

 Commercial, Business & Industry

  Agency & Distributorship
  Business Formation
  Business Law
  Commercial Law
  Contracts
  E-Commerce
  Food & Beverages Law
  Industrial & Manufacturing
  Joint Ventures
  Legal Economics
  Privatization Law
  Retail
  Shareholders Rights
  Utilities
  Commercial & Business - Other

 Constitutional & Government

  Constitutional law
  Administrative Law
  Election & Political Law
  Government Contracts
  Defence/Military Law
  Municipal & State Law
  Public Law
  Regulatory Law
  Veteran Benefits
  Constitutional - Other

 Insurance

  Bad Faith Insurance
  Insurance Defense
  Insurance Fraud
  Medical Insurance
  Insurance - Other

 International Law

  Customs Law
  European Community Law
  Import & Export
  International Arbitration
  International Investments
  International Trade
  Islamic Law
  Offshore Services
  Foreign Collaborations
Languages

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