Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
PRAKALPA SHARMA (18 Years Exp)
District Consumer Matters (Show More)
View Answers by this Lawyer (0)
Profile Views : 38909
News : 0 Articles : 0
Contact Details
Law Firm Name : PRAKALPA SHARMA
Country : India
City : Ghaziabad
Area : Vasundhra
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2006
Qualification : LL.B.(DU), LL.M.(UK)
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 2091 | DELHI | DELHI HIGH COURT |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
IP, Trademark & Copyright
Employment, Labor & Service
Supreme Court (India)
Tribunals
Miscellaneous
Banking & Finance
Insolvency and Bankruptcy
Commercial, Business & Industry
Constitutional & Government
Insurance
International Law
Languages
No Answers Found
