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Jagadeesh M (14 Years Exp)
Real Estate - Other (Show More)
View Answers by this Lawyer (1)
Profile Views : 13639
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Contact Details
Law Firm Name : Jagadeesh M
Country : India
City : Bangalore Rural
Area : Devanahalli
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Practicing Since : 2010
Qualification : BAL LLB
About
Established and active since October 2017, mainly into Realestate, Civil, Consumer, Matrimonial and other tribunals
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| KAR 3627/2010 | Karnataka | Bangalore |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
Real Estate & Construction
Languages
Subject : Will Deed Schedule
Question : How can I mention the schedule of an apartment in a Will Deed? Do I have to include the (1)Description of entire Property, (2) description of undivided interest and then (3) Description of apartment?
Answer by Jagadeesh M : All the three has to be included, the description of the property has to be very clear
