Contact Details

Law Firm Name : Jagadeesh M

Country : India

City : Bangalore Rural

Area : Devanahalli


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2010

Qualification : BAL LLB

About

Established and active since October 2017, mainly into Realestate, Civil, Consumer, Matrimonial and other tribunals


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
KAR 3627/2010 Karnataka Bangalore

 Civil

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 Real Estate & Construction


Can't read the image? click here to refresh.

Enter the code :

Subject :  Will Deed Schedule

Question :  How can I mention the schedule of an apartment in a Will Deed? Do I have to include the (1)Description of entire Property, (2) description of undivided interest and then (3) Description of apartment?

Answer by Jagadeesh M :  All the three has to be included, the description of the property has to be very clear