Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
HIMANSHU KHEMUKA (8 Years Exp)
Customs Excise And Service Tax Appellate Trib (Show More)
View Answers by this Lawyer (1)
Profile Views : 15028
News : 0 Articles : 0
Contact Details
Law Firm Name : HIMANSHU KHEMUKA
Country : India
City : Jabalpur
Area : Jabalpur City
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2016
Qualification : B.A.L..B (HONS)
About
I am a practising lawyer. Practising at Jabalpur, Delhi and Indore. I deal in Customs, Excise, Service Tax, GST, Income Tax, Corporate Law Cases and varies compliances. I use to appear before various forums and authorities at various places in connection with the taxation matters.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 1871/2016 | Madhya Pradesh | State Bar Council |
Arbitration & ADR
Contract & Drafting
High Courts (India)
Startup & Registrations
Taxation
Tribunals
Commercial, Business & Industry
Languages
Subject : Homosexuality
Question : What charges can we try on the doctor who claims to cure homosexuality?
Answer by HIMANSHU KHEMUKA : As there is no medical remedy as it is neither a disease nor a disorder. You can a file a complaint under the forgery in accordance to Indian Penal Code
