HIMANSHU KHEMUKA (8 Years Exp)

  HC - Public Interest litigation (Show More)   

 Jabalpur City , Jabalpur

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Contact Details

Law Firm Name : HIMANSHU KHEMUKA

Country : India

City : Jabalpur

Area : Jabalpur City


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Practicing Since :  2016

Qualification : B.A.L..B (HONS)

About

I am a practising lawyer. Practising at Jabalpur, Delhi and Indore. I deal in Customs, Excise, Service Tax, GST, Income Tax, Corporate Law Cases and varies compliances. I use to appear before various forums and authorities at various places in connection with the taxation matters.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
1871/2016 Madhya Pradesh State Bar Council

 Arbitration & ADR

 Contract & Drafting

 High Courts (India)

 Startup & Registrations

 Taxation

 Tribunals

 Commercial, Business & Industry

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Subject :  Homosexuality

Question :  What charges can we try on the doctor who claims to cure homosexuality?

Answer by HIMANSHU KHEMUKA :  As there is no medical remedy as it is neither a disease nor a disorder. You can a file a complaint under the forgery in accordance to Indian Penal Code