Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Prasad sudhakar Bhosale (7 Years Exp)
Medical, Pharma - Surrogacy (Show More)
View Answers by this Lawyer (1)
Profile Views : 54136
News : 0 Articles : 0
Contact Details
Law Firm Name : Prasad sudhakar Bhosale
Country : India
City : Pune
Area : Hadapsar
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2017
Qualification : LLM
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| MAH/2557/2017 | Maharashtra | 2557 |
Civil
Arbitration & ADR
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Taxation
Tribunals
Miscellaneous
RERA
Non Resident Indian (NRIs)
Pre Negotiated Services
Antitrust & Trade Regulation
Banking & Finance
Insolvency and Bankruptcy
Commercial, Business & Industry
Estate Planning
Environmental
Medical, Pharma & Healthcare
Immigration
Insurance
Real Estate & Construction
Leisure & Tourism
Markets & Investments
Languages
Subject : I have a ganapathy idol in my home front compound wall. this is used by passer by and people worship with pooja on specific days of the week. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Question : I have a ganapathy idol in my home front compound wall. this is used by passer by and I worship with pooja on specific days of the week where general public join. I want to know of any legal way to protect my land area in future if some public petitions it for a temple construction. what need to be done on my side for legal coverage.
Answer by Prasad sudhakar Bhosale : Yes, you have legal way to secure the said land
