Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
sreenath assocaites (24 Years Exp)
IP Protection & Portfolio Management (Show More)
High Court (Hyderabad), Hyderabad
View Answers by this Lawyer (2)
Profile Views : 64232
News : 0 Articles : 0
Contact Details
Law Firm Name : sreenath assocaites
Country : India
City : Hyderabad
Area : High Court (Hyderabad)
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2000
Qualification : llm
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 002/2000 | telangana | 116 |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Supreme Court (India)
Taxation
Tribunals
Miscellaneous
RERA
Non Resident Indian (NRIs)
Pre Negotiated Services
Admiralty & Maritime Law
Antitrust & Trade Regulation
Aviation & Space
Banking & Finance
Insolvency and Bankruptcy
Commercial, Business & Industry
Child Laws
Estate Planning
Entertainment, TV & Movies
Environmental
Constitutional & Government
Medical, Pharma & Healthcare
Immigration
Insurance
International Law
Real Estate & Construction
Leisure & Tourism
Markets & Investments
Languages
Subject : my brother-in-law's secret relationship
Question : i doubt my brother-in-law has a secret relationship even before marriage and he is continuing it still.How to break their relationship and save my sister.
Answer by sreenath assocaites : hi jagadish,
you can get counseling sessions depending on the severity legally
so nothing to take tension
get back to me
regards
sreenath
9347312345
Subject : Protection for the employees from management
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Answer by sreenath assocaites : hi
first of all labour laws are there, where is your appointment order ?what are the terms mentioned ?
what are the duties assigned ? take digital proof and we can get justice
regards
sreenath
9347312345
