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sreenath assocaites (24 Years Exp)
Business dispute (Show More)
High Court (Hyderabad), Hyderabad
View Answers by this Lawyer (2)
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Contact Details
Law Firm Name : sreenath assocaites
Country : India
City : Hyderabad
Area : High Court (Hyderabad)
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Practicing Since : 2000
Qualification : llm
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 002/2000 | telangana | 116 |
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Subject : my brother-in-law's secret relationship
Question : i doubt my brother-in-law has a secret relationship even before marriage and he is continuing it still.How to break their relationship and save my sister.
Answer by sreenath assocaites : hi jagadish,
you can get counseling sessions depending on the severity legally
so nothing to take tension
get back to me
regards
sreenath
9347312345
Subject : Protection for the employees from management
Question : My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here
Answer by sreenath assocaites : hi
first of all labour laws are there, where is your appointment order ?what are the terms mentioned ?
what are the duties assigned ? take digital proof and we can get justice
regards
sreenath
9347312345
