BISWAJIT PRADHAN (7 Years Exp)

  National Human Rights Matters (Show More)   

 Banki (Cuttack), Cuttack

   View Answers by this Lawyer (0)

 Profile Views : 6834

 News : 0  Articles : 0

This is a micro website of a lawyer/law firm displaying information like Name, Address, Telephone Number, Areas of Practice, Professional & Academic Details as allowed per Sec IV Rule 36 of Bar Council of India Rules. In addition, Lawsisto only facilitates & processes appointments & payments related. Lawsisto doesn't recommend or solicit or advertise any lawyer or law firm and the visitor of this page has to verify the lawyer/law firm personally and Lawsisto takes no responsibility for credibility & information of lawyers/law firms displayed here.
Contact Details

Law Firm Name : BISWAJIT PRADHAN

Country : India

City : Cuttack

Area : Banki (Cuttack)


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2017

Qualification : LL.M, B.ALL.B(Hons.),

About


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
39020 Odish ORISSA HIGH COURT

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
  Defamation
  House rent control
  Landlord/Tenant
  Notary Service
  Partition
  Property litigation
  Recovery Matter
  Revenue Matter
  RTI
  Specific Performance
  Suit for Declaration
  Suit for Eviction
  Surrogacy
  TDR
  Civil-Other

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 Human Rights

  District Human Rights Matters
  Human Rights Matters
  National Human Rights Matters
  State Human Rights Matters
  Women & Child Matters
  Human Rights-Other

 IT, Media & Telecom

  Start-Up matters
  Technology Licensing
  Website Policies
  Information Technology-Other

 Employment, Labor & Service

  Labour law
  Service Matter
  Labour-Other

 Motor Vehicles

  Accident Claims
  Motor Vehicles Insurance Claims
  Motor Vehicles-Other

 Miscellaneous

  Retainership
  Miscellaneous-Other

 Commercial, Business & Industry

  Agency & Distributorship
  Business Formation
  Business Law
  Commercial Law
  Contracts
  E-Commerce
  Food & Beverages Law
  Industrial & Manufacturing
  Joint Ventures
  Legal Economics
  Privatization Law
  Retail
  Shareholders Rights
  Utilities
  Commercial & Business - Other

 Estate Planning

  Estate & Trust
  Inheritance Law
  Personal Property
  Probate
  Will
  Estate Planning - Other

 Environmental

  Agricultural Law
  Animal Law
  Energy
  Environmental Law
  Equine Law
  Forestry & Fisheries
  Natural Resources
  Oil & Gas
  Mining and Natural Resources
  Environmental - Other

 Constitutional & Government

  Constitutional law
  Administrative Law
  Election & Political Law
  Government Contracts
  Defence/Military Law
  Municipal & State Law
  Public Law
  Regulatory Law
  Veteran Benefits
  Constitutional - Other
Languages

Can't read the image? click here to refresh.

Enter the code :

Reviews

No Answers Found