Sridhar (4 Years Exp)

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 Mahatma Gandhi Road , Bangalore

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 Profile Views : 623

 News : 0  Articles : 16

Contact Details

Law Firm Name : Sridhar

Country : India

City : Bangalore

Area : Mahatma Gandhi Road


Articles

Heading Courtesy Date
No New Appointments To Be Made From In-Service Candidates Against Bar Quota To District Judge Post: SC By :Adv.Sanjeev Sirohi 18 May 2019
Delhi High Court Directs Government To Set Up 18 Fast Track And 22 Commercial Courts By :Adv.Sanjeev Sirohi 20 May 2019
Mere Pendency Of Civil Case Between Complainant And Accused Not A Ground To Quash Criminal Case: SC By :Adv.Sanjeev Sirohi 20 May 2019
Section 482 CrPC: HC Should Assign Reasons As To Why A Petition Is Allowed Or Rejected: SC By :Adv.Sanjeev Sirohi 20 May 2019
Is The Criticism Of In-House Procedure Justified? By :Adv.Sanjeev Sirohi 20 May 2019
“Drop This Episode From Your Minds And Gossips”: BCI Endorses Bobde Panel Report, Accuses The Complainant By :Adv.Sanjeev Sirohi 20 May 2019
Successive Bail Applications Should Be Placed Before The Same Judge Who Considered The First One: SC By :Adv.Sanjeev Sirohi 20 May 2019
Why Should UP Have Least High Court Benches In India? By :Adv.Sanjeev Sirohi 20 May 2019
Section 498A & 306 IPC: Incidents Which Happened Much Before Wife’s Death Can’t Be Treated As Conduct Which Drove Her To Suicide: SC By :Adv.Sanjeev Sirohi 20 May 2019
Solitary Confinement Of Death Convict Prior To Rejection Of Mercy Petition Palpably Illegal: SC By :Adv.Sanjeev Sirohi 20 May 2019
My Unflinching Faith In CJI Stands Fully Vindicated Now By :Adv.Sanjeev Sirohi 20 May 2019
SC Upholds Constitutionality Of Section 23 Of PCPNDT Act, Complete Contents Of Form ‘F’ Mandatory By :Adv.Sanjeev Sirohi 20 May 2019
Courts Cannot Decide Eligibility And Essential Qualifications For Employment: SC By :Adv.Sanjeev Sirohi 20 May 2019
Mere Aggressive Behaviour Of Wife Not A Ground Of Divorce: Punjab and Haryana High Court By :Adv.Sanjeev Sirohi 26 Jun 2019
Enact Strict Law To Ensure Personal Safety Of Doctors By :Adv.Sanjeev Sirohi 26 Jun 2019
Ban Advocates From Carrying Weapons Inside Court Premises By :Adv.Sanjeev Sirohi 26 Jun 2019

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Practicing Since :  2020

Qualification : BA.LLB

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