Harshit Kedawat (6 Years Exp)

  Banking & Finance - Other (Show More)   

 Gurgaon , Gurgaon

   View Answers by this Lawyer (1)

 Profile Views : 11274

 News : 0  Articles : 0

Contact Details

Law Firm Name : Harshit Kedawat

Country : India

City : Gurgaon

Area : Gurgaon


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2018

Qualification : LLB

About

D.H. Associates We are a team of 4 Young lawyers having practices Delhi, Gurgaon, Chandigarh and Jaipur. We expertise in handling Cheque Bounce, Matrimonial Matters, Civil Matters, RERA matters, Consumer Protection, Claim Cases and Criminal Matters.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
D/7447/2018 New Delhi Bar Council of Delhi

 Civil

 Consumer,Product&Service Liability

 Criminal Law

 Family & Divorce

 Motor Vehicles

 Tribunals

 Banking & Finance

 Real Estate & Construction

Languages

Can't read the image? click here to refresh.

Enter the code :

Subject :  I ordered a milkshake from a very well known restaurant in Bengaluru through one of the major food delivery chains right now.

Question :  I ordered a milkshake from a very well known restaurant in Bengaluru through one of the major food delivery chains right now. Neither the restaurant nor the food delivery chain has responded my complaint regarding the same. I want to take this to court and get the necessary damages. kindly guide regarding the process for the same.

Answer by Harshit Kedawat :  We can send them a legal Notice and if they don't reply if can proceed with filing a consumer complaint