Contact Details

Law Firm Name : Alok Kumar Mishra

Country : India

City : Lucknow

Area : Aliganj (Lucknow)


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Practicing Since :  2014

Qualification : Llb

About

I m criminal lawyer and i work in all criminal matter, family matters,138ni act

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
3831/17 Uttar pradesh Central bar
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Subject :  Regarding payment of wages by government.

Question :  Sir I am a government teacher working in a school .Government has not paid us our monthly salary alongwith other employees citing budget shortage.It has been more than 4 months that we have not been paid salary inspite of giving notices through our teachers union.Sir ,what action can we take regarding this?

Answer by Alok Kumar Mishra :  You send a legal notice in higher authority and collect information related to fond from RTI and then file complainant in service banch