Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Alok Kumar Mishra (10 Years Exp)
Sexual Harassment at workplace (Show More)
View Answers by this Lawyer (1)
Profile Views : 1843
News : 0 Articles : 0
Contact Details
Law Firm Name : Alok Kumar Mishra
Country : India
City : Lucknow
Area : Aliganj (Lucknow)
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2014
Qualification : Llb
About
I m criminal lawyer and i work in all criminal matter, family matters,138ni act
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 3831/17 | Uttar pradesh | Central bar |
Arbitration & ADR
Criminal Law
Languages
Subject : Regarding payment of wages by government.
Question : Sir I am a government teacher working in a school .Government has not paid us our monthly salary alongwith other employees citing budget shortage.It has been more than 4 months that we have not been paid salary inspite of giving notices through our teachers union.Sir ,what action can we take regarding this?
Answer by Alok Kumar Mishra : You send a legal notice in higher authority and collect information related to fond from RTI and then file complainant in service banch
