Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Rajendra Tripathi (8 Years Exp)
Sexual Harassment at workplace (Show More)
View Answers by this Lawyer (4)
Profile Views : 8415
News : 0 Articles : 0
Contact Details
Law Firm Name : Rajendra Tripathi
Country : India
City : East Delhi
Area : Vivek Vihar
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2016
Qualification : MA (ECONOMICS) LLB
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/1977/2016 | DELHI | SHAHDARA BAR ASSOCIATION DELHI |
Civil
Contract & Drafting
Criminal Law
Family & Divorce
Miscellaneous
Real Estate & Construction
Languages
Subject : Live in relationship
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Answer by Rajendra Tripathi : There is no law for live in relationship and both should be major and should not hide marital status to each other
