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Rajendra Tripathi (8 Years Exp)
Dowry harassment (Show More)
View Answers by this Lawyer (4)
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Contact Details
Law Firm Name : Rajendra Tripathi
Country : India
City : East Delhi
Area : Vivek Vihar
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Practicing Since : 2016
Qualification : MA (ECONOMICS) LLB
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/1977/2016 | DELHI | SHAHDARA BAR ASSOCIATION DELHI |
Civil
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Family & Divorce
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Subject : Live in relationship
Question : Live in relationship me rahne ke liye kam se kam kya age hona chahiye ladka aur ladki ka
Answer by Rajendra Tripathi : There is no law for live in relationship and both should be major and should not hide marital status to each other
