Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Advocate VibhaTiwari (2021 Years Exp)
National Human Rights Matters (Show More)
View Answers by this Lawyer (0)
Profile Views : 5927
News : 0 Articles : 0
Contact Details
Law Firm Name : Advocate VibhaTiwari
Country : India
City : Faridabad
Area : Sector-21D
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 3
Qualification : LL.B
About
Dealing in Civil, Criminal, Matrimonial, Labour Law, Company Law, Consumer Disputes & Other Legal Consultant We have team of lawyers/advocates who have specialized in handling: Divorce cases, Family disputes (IPC 498A), Maintenance u/s 125 Crpc, Child adoption, Property matters, Recovery matters, Cheque bounce, Civil matters, Consumer Cases, Criminal Cases (related IPC ,1860) Bail matters(Anticipatory bail, Regular bail) & Registration of property, Will, Deed, Agreements etc & Providing legal services at District court Faridabad, District Court Palwal, Punjab & Haryana High Court, Delhi High Court, All district Courts in Delhi & Providing genuine advice to clients.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 8219 | DELHI | DELHI BAR COUNCIL |
Civil
Arbitration & ADR
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
Human Rights
Employment, Labor & Service
Motor Vehicles
Child Laws
Languages
No Answers Found
