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Arbitration - Domestic (Show More)
High Court (Hyderabad), Hyderabad
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Law Firm Name : Krishna Murthy Pasupula
Country : India
City : Hyderabad
Area : High Court (Hyderabad)
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An advocate by profession and practicing in the High Court in A.P. and other Courts. A judicious professional with more than Twenty-Five plus years of diverse experience. At present providing legal assistance, in legal environment. Extensive experience and knowledge of all existing Indian laws, court procedures, precedents and government regulations. I am with full ability and skill to do Litigation analysis & Solution, pre-litigation support, legal drafting, Legal Opinion, Arbitration and Amicable Dispute Resolution (ADR), Agreements, Contracts, appearance in courts and handling matters. I am having strength of handling any type of matters with the help of reading, searches and counsel.
Enrolment No | Enrolment State | Enrolment BAR |
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AP/3354/1999 | ANDHRA PRADESH | A.P. High Court Advocates’ Bar Association |
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