Practicing Since :  1999

Qualification : M.com,L.L.B.,P.G.D.J

About

An advocate by profession and practicing in the High Court in A.P. and other Courts. A judicious professional with more than Twenty-Five plus years of diverse experience. At present providing legal assistance, in legal environment. Extensive experience and knowledge of all existing Indian laws, court procedures, precedents and government regulations. I am with full ability and skill to do Litigation analysis & Solution, pre-litigation support, legal drafting, Legal Opinion, Arbitration and Amicable Dispute Resolution (ADR), Agreements, Contracts, appearance in courts and handling matters. I am having strength of handling any type of matters with the help of reading, searches and counsel.

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