RallyMark Legal Advocates and Legal Consultan (24 Years Exp)

  Depositories Act (Show More)   

 Lalbagh (Lucknow), Lucknow

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Contact Details

Law Firm Name : RallyMark Legal Advocates and Legal Consultan

Country : India

City : Lucknow

Area : Lalbagh (Lucknow)


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Practicing Since :  2000

Qualification : B.Com., FCS(ICSI) LL.M.( Uni. of Manchester,

About

RallyMark Legal, Advocates and Legal Consultants ("RallyMark") is a commercial and corporate law firm engaged in providing legal services in all areas of laws, regulations and policies. Our team of experienced Advocates, Lawyers, Attorneys and other Professionals Provide customised legal services of highest quality. We secure interest of our clients by combining our expertise on the subject matters and timely delivery of services with scale of infrastructural resources necessary for operational requirements. Our business strategy is substantiated by the drive to provide world class services and we constantly endeavor to exceed the expectations of our clients. Our focused areas of practice are General Corporate & Commercial; Acquisitions, Joint Ventures & Hiving offs; Banking & Finance; Intellectual Property; Taxation; Employment & Labour; and Foreign Direct Investment (FDI) & Private Placements.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
17380 Uttar Pradesh UP Bar Council

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Family & Divorce

 High Courts (India)

 IT, Media & Telecom

 Taxation

 Tribunals

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