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RallyMark Legal Advocates and Legal Consultan (24 Years Exp)
HC - Public Interest litigation (Show More)
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Contact Details
Law Firm Name : RallyMark Legal Advocates and Legal Consultan
Country : India
City : Lucknow
Area : Lalbagh (Lucknow)
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Practicing Since : 2000
Qualification : B.Com., FCS(ICSI) LL.M.( Uni. of Manchester,
About
RallyMark Legal, Advocates and Legal Consultants ("RallyMark") is a commercial and corporate law firm engaged in providing legal services in all areas of laws, regulations and policies. Our team of experienced Advocates, Lawyers, Attorneys and other Professionals Provide customised legal services of highest quality. We secure interest of our clients by combining our expertise on the subject matters and timely delivery of services with scale of infrastructural resources necessary for operational requirements. Our business strategy is substantiated by the drive to provide world class services and we constantly endeavor to exceed the expectations of our clients. Our focused areas of practice are General Corporate & Commercial; Acquisitions, Joint Ventures & Hiving offs; Banking & Finance; Intellectual Property; Taxation; Employment & Labour; and Foreign Direct Investment (FDI) & Private Placements.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 17380 | Uttar Pradesh | UP Bar Council |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Family & Divorce
High Courts (India)
IT, Media & Telecom
Taxation
Tribunals
Languages
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