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JAGARLAPUDI VENKATESWARA PRASAD (19 Years Exp)
Trademark Objection (Show More)
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Contact Details
Law Firm Name : JAGARLAPUDI VENKATESWARA PRASAD
Country : India
City : Krishna
Area : Vijayawada
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Practicing Since : 2005
Qualification : M.COM., LL.M., PGDCJ & FS.,
About
SINCE 2005 PRACTICING AS ADVOCATE INDIVIDUALLY, PANEL ADVOCATE TO UCO BANK, VIJAYAWADA, BAJAJ FINANCE LIMITED, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED, GODREJ BOYCE & MFG LTD., RELIANCE CAPITAL LIMITED, RELIANCE COMMERCIAL FINANCE, RELIANCE HOME FINANCE LIMITED, CAPITAL FIRST LIMITED, GODREJ AGRO VET LIMITED, MARGAMS PHARMA ETC., ALL CASES CIVIL AND CRIMINAL ARE PURSUING.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| AP/1039/2005 | ANDHRA PRADESH | BEZAWADA BAR ASSOCIATION |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
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