Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
JAGARLAPUDI VENKATESWARA PRASAD (19 Years Exp)
District Consumer Matters (Show More)
View Answers by this Lawyer (0)
Profile Views : 24422
News : 0 Articles : 0
Contact Details
Law Firm Name : JAGARLAPUDI VENKATESWARA PRASAD
Country : India
City : Krishna
Area : Vijayawada
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2005
Qualification : M.COM., LL.M., PGDCJ & FS.,
About
SINCE 2005 PRACTICING AS ADVOCATE INDIVIDUALLY, PANEL ADVOCATE TO UCO BANK, VIJAYAWADA, BAJAJ FINANCE LIMITED, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED, GODREJ BOYCE & MFG LTD., RELIANCE CAPITAL LIMITED, RELIANCE COMMERCIAL FINANCE, RELIANCE HOME FINANCE LIMITED, CAPITAL FIRST LIMITED, GODREJ AGRO VET LIMITED, MARGAMS PHARMA ETC., ALL CASES CIVIL AND CRIMINAL ARE PURSUING.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| AP/1039/2005 | ANDHRA PRADESH | BEZAWADA BAR ASSOCIATION |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
IP, Trademark & Copyright
Motor Vehicles
RERA
Languages
No Answers Found
