Advocate M. S. Shah (10 Years Exp)

  Special Marriage Act (Show More)   

 Malad , Mumbai

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Contact Details

Law Firm Name : Advocate M. S. Shah

Country : India

City : Mumbai

Area : Malad


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Practicing Since :  2014

Qualification : BLS/LL.B, Dip. & P.G. Cyber law

About

I essentially have a practice on Criminal side with Cyber Law involved in it, also handling DV Matter, i have in total 5 years of practice in criminal court all over Mumbai, Boriwali to Churchgate & Thane courts, also dealing with documentation of various kind, starting for L&L agreements to Deed of conveyance, Gazette, Affidavits, wills, registration of trusts, Societies, NGO, etc.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
MAH/4285/2014 Maharashtra BAR COUNCIL OF MAH. & GOA

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