Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Advocate M. S. Shah (10 Years Exp)
Family & Divorce Other (Show More)
View Answers by this Lawyer (0)
Profile Views : 11781
News : 0 Articles : 0
Contact Details
Law Firm Name : Advocate M. S. Shah
Country : India
City : Mumbai
Area : Malad
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2014
Qualification : BLS/LL.B, Dip. & P.G. Cyber law
About
I essentially have a practice on Criminal side with Cyber Law involved in it, also handling DV Matter, i have in total 5 years of practice in criminal court all over Mumbai, Boriwali to Churchgate & Thane courts, also dealing with documentation of various kind, starting for L&L agreements to Deed of conveyance, Gazette, Affidavits, wills, registration of trusts, Societies, NGO, etc.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| MAH/4285/2014 | Maharashtra | BAR COUNCIL OF MAH. & GOA |
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
IT, Media & Telecom
Miscellaneous
Languages
No Answers Found
