Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Adv Girdhari Lal Chaurasia (35 Years Exp)
Employment contract (Show More)
View Answers by this Lawyer (0)
Profile Views : 17629
News : 0 Articles : 0
Contact Details
Law Firm Name : Adv Girdhari Lal Chaurasia
Country : India
City : Agra
Area : Raja Mandi
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 1989
Qualification : M.A. LL.B.
About
Advocate Girdhari Lal Chaurasia has been practicing and handling cases independently with a result oriented approach, both professionally and ethically and has now acquired many years of professional experience in providing legal consultancy and advisory services. Advocate Girdhari provides services in various field of cheque bounce laws, criminal laws, family law, consumer cases, property related matters, divorce matters and drafting and vetting of various agreements and documents.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 03591/93 | UTTAR PRADESH | Former Secretary, Gratar Agra Bar Association |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
Motor Vehicles
Startup & Registrations
Miscellaneous
Languages
No Answers Found
