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Adv Girdhari Lal Chaurasia (35 Years Exp)
State Human Rights Matters (Show More)
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Contact Details
Law Firm Name : Adv Girdhari Lal Chaurasia
Country : India
City : Agra
Area : Raja Mandi
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Practicing Since : 1989
Qualification : M.A. LL.B.
About
Advocate Girdhari Lal Chaurasia has been practicing and handling cases independently with a result oriented approach, both professionally and ethically and has now acquired many years of professional experience in providing legal consultancy and advisory services. Advocate Girdhari provides services in various field of cheque bounce laws, criminal laws, family law, consumer cases, property related matters, divorce matters and drafting and vetting of various agreements and documents.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 03591/93 | UTTAR PRADESH | Former Secretary, Gratar Agra Bar Association |
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High Courts (India)
Human Rights
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