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Tuluva Shivaprasad (30 Years Exp)
National Human Rights Matters (Show More)
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Contact Details
Law Firm Name : Tuluva Shivaprasad
Country : India
City : Ananthapur
Area : Tapovanagar
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Practicing Since : 1994
Qualification : M.COM, LLB,DLL
About
Dealing in all civil,criminal, labour industrial, motor accidents claims, insurance cases, all matrimonial disputes maintenance, Divorce And all types of cases. The lawyer can also attend all High courts including all districts and muffisil courts according to convinent of clients and litigants.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| AP816/1996 | Hyderabad | 345 |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Tribunals
Miscellaneous
RERA
Non Resident Indian (NRIs)
Pre Negotiated Services
Languages
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