| S.NO |
State |
Year |
Act Description |
| 1 |
32 |
1861 |
THE POLICE ACT, 1861
|
| 2 |
32 |
1912 |
THE WILD BIRDS & ANIMALS PROTECTION ACT, 1912
|
| 3 |
32 |
1916 |
THE UTTAR PRADESH MUNICIPALITIES ACT, 1916
|
| 4 |
32 |
1939 |
THE POLICE (UTTAR PRADESH AMENDMENT) ACT, 1939
|
| 5 |
32 |
1939 |
THE UTTAR PRADESH SHRI BADRINATH & SHRI KEDARNATH TEMPLES ACT, 1939
|
| 6 |
32 |
1939 |
UTTAR PRADESH SALES OF MOTOR SPIRIT, DIESEL OIL AND ALCOHOL TAXATION ACT, 1939
|
| 7 |
32 |
1940 |
THE U.P. SHRI BADRINATH TEMPLES RULES, 1940
|
| 8 |
32 |
1947 |
THE U.P. PANCHAYAT RAJ ACT, 1947
|
| 9 |
32 |
1958 |
ANCIENT MONUMENTS & ARCHAEOLOGICAL SITES & REMAINS ACT, 1958
|
| 10 |
32 |
1959 |
THE UTTAR PRADESH MUNICIPAL CORPORATION ACT, 1959
|
| 11 |
32 |
1963 |
THE UTTAR PRADESH BHOOMI EVAM JAL SANRAKSHAN ADHINIYAM, 1963
|
| 12 |
32 |
1963 |
UTTAR PRADESH DOOKAN AUR VANIJYA ADHISHTHAN NIYAMAVALI, 1963
|
| 13 |
32 |
1964 |
THE U.P. SHRI BADRINATH TEMPLE (SANSHODHAN) ACHINIYAM, 1964
|
| 14 |
32 |
1964 |
THE UTTAR PRADESH MUNICIPALITIES (AMENDÂMENT) ACT, 1964
|
| 15 |
32 |
1965 |
UTTAR PRADESH CO-OPERATIVE SOCIETIES ACT 1965
|
| 16 |
32 |
1965 |
UTTAR PRADESH MUNICIPALITIES (AMENDMENT) ADHINIYAM, 1965
|
| 17 |
32 |
1967 |
THE U.P. SHRI BADRINAT & SHRI KEDARNATH TEMPLES RULES, 1967
|
| 18 |
32 |
1972 |
THE UTTAR PRADESH URBAN BUILDINGS (REGULATION OF LETTING, RENT AND EVICTION) ACT, 1972
|
| 19 |
32 |
1972 |
THE WILDLIFE (PROTECTION) ACT, 1972
|
| 20 |
32 |
1972&1973 |
PUBLIC PREMISES & LAND (EVICTION & RENT RECOVERY) ACT, 1972 & 1973
|
| 21 |
32 |
1973 |
THE UTTAR PRADESH MUNICIPALITIES (AMENDMENT) ACT, 1973
|
| 22 |
32 |
1974 |
THE UTTAR PRADESH URBAN BUILDINGS (REGULATION OF LETTING, RENT AND EVICTION) (AMENDMENT) ACT, 1974
|
| 23 |
32 |
1975 |
THE UNITED PROVICES BADRINATH (SANITATION & IMPROVEMENT) (REPEAL) ACT, 1975
|
| 24 |
32 |
1975 |
THE UTTAR PRADESH MUNICIPALITIES (AMENDMENT) ACT, 1975
|
| 25 |
32 |
1976 |
THE PUNJAB GRAM PANCHAYAT (COMMON PURPOSES LAND) EVICTION & RENT RECOVERY ACT, 1976
|
| 26 |
32 |
1976 |
THE UTTAR PRADESH INDUSTRIAL AREA DEVELOPMENT ACT, 1976
|
| 27 |
32 |
1976 |
THE UTTAR PRADESH URBAN BUILDINGS (REGULATION OF LETTING, RENT AND EVICTION) (AMENDMENT) ACT, 1976
|
| 28 |
32 |
1980 |
PREVENTION OF BLACKMARKETING & MAINTENANCE OF SUPPLIES OF ESSENTIAL COMMODITIES ACT, 1980
|
| 29 |
32 |
1984 |
THE POLICE (UTTAR PRADESH AMENDMENT) ACT, 1984
|
| 30 |
32 |
1985 |
THE HARYANA COMMON PURPOSES LAND EVICTION & RENT RECOVERY ACT, 1985
|
| 31 |
32 |
1985 |
THE UTTAR PRADESH URBAN BUILDINGS (REGULATION OF LETTING, RENT AND EVICTION) (AMENDMENT) ACT, 1985
|
| 32 |
32 |
1986 |
THE UTTAR PRADESH MUNICIPALITIES (AMENDMENT) ACT, 1986
|
| 33 |
32 |
1988 |
THE UTTAR PRADESH URBAN BUILDINGS (REGULATION OF LETTING, RENT AND EVICITON) (AMENDMENT) ACT, 1988
|
| 34 |
32 |
1990 |
THE U.P SHRI BADRINATH & SHRI KEDARNATH TEMPLES (AMENDMENT) ACT, 1990
|
| 35 |
32 |
1991 |
THE UTTAR PRADESH INDUSTRIAL AREA DEVELOPMENT (REMOVAL OF DOUBTS AND VALIDATION ACT, 1991)
|
| 36 |
32 |
1995 |
THE UTTAR PRADESH URBAN BUILDINGS (REGULATION OF LETTING, RENT AND EVICTION) (AMENDMENT) ACT, 1995
|
| 37 |
32 |
1997 |
THE PUNJAB, RELIGIOUS PREMISES & LAND (EVICTION & RENT RECOVERY) ACT, 1997
|
| 38 |
32 |
1999 |
THE UTTAR PRADESH ELECTRICITY REFORMS ACT, 1999
|
| 39 |
32 |
2001 |
THE POLICE (UTTAR PRADESH AMENDMENT) ACT, 2001
|
| 40 |
32 |
2001 |
THE UTTAR PRADESH MUNICIPALITIES (AMENDMENT) ACT, 2001
|
| 41 |
32 |
2004 |
THE SPECIAL TRIBUNALS (SUPPLEMENTARY PROVISIONS) REPEAL ACT, 2004
|
| 42 |
32 |
2004 |
THE UTTAR PRADESH MUNICIPALITIES (AMENDMENT) ACT, 2004
|
| 43 |
32 |
2005 |
THE UTTAR PRADESH MUNICIPALITIES (AMENDMENT) ACT, 2005
|
| 44 |
32 |
2006 |
THE SPIRITUOUS PREPARATIONS (INTER-STATE TRADE & COMMERCE) CONTROL (REPEAL) ACT, 2006
|
| 45 |
32 |
2008 |
THE UTTAR PRADESH TAX ON ENTRY OF GOODS INTO LOCAL AREAS (AMENDMENT) ACT, 2008
|
| 46 |
32 |
2008 |
THE UTTAR PRADESH VALUE ADDED TAX (AMENDMENT) ORDINANCE, 2008
|
| 47 |
32 |
2008 |
THE UTTAR PRADESH VALUE ADDED TAX (AMENDMENT) ORDINANCE, 2008
|
| 48 |
32 |
2008 |
THE UTTAR PRADESH WATER MANAGEMENT & REGULATORY COMMISSION ACT, 2008
|
| 49 |
32 |
2009 |
THE UTTAR PRADESH VALUE ADDED TAX (SECOND AMENDMENT) ACT, 2009
|
| 50 |
32 |
2009 |
THE UTTAR PRADESH VALUE ADDED TAX (THIRD AMENDMENT) ACT, 2009
|
| 51 |
32 |
2010 |
THE INDUSTRIAL DIPSUTES (AMENDMENT) ACT, 2010
|
| 52 |
32 |
2011 |
THE UTTAR PRADESH JANHIT GUARANTEE ADHINIYAM, 2011
|
| 53 |
32 |
2011 |
THE UTTARAKHAND GRAPHIC ERA PARVATIYA UNIVERSITY ACT, 2011
|
