Contact Details
Law Firm Name : Mohd shanoor
Country : India
City : Hyderabad
Area : Banjara Hills
Practicing Since : 2016
Qualification : LLB
About
Legal experts...
Enrolment No | Enrolment State | Enrolment BAR |
---|---|---|
AP/2633/2006 | Telangana | Telangana Bar Asst |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
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IP, Trademark & Copyright
Employment, Labor & Service
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Supreme Court (India)
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RERA
Non Resident Indian (NRIs)
Pre Negotiated Services
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Child Laws
Estate Planning
Entertainment, TV & Movies
Environmental
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Medical, Pharma & Healthcare
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International Law
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Languages
Subject : Reg mortgage
Question : How can a mortgage property to be registered in the name of the lender.
Answer by Mohd shanoor : How can a mortgage property to be registered in the name of the .
hi ajit,, it is to inform that you can approach the local registration office and take all the required documennts along with id proofs .... it can be easly registered.
Subject : Child visitation rights
Question : My child lives with his mother in a different city. His mother is not letting me meet him for many months....ever since i had a healrh issue early last year. Please advise about my rights in such a situation
Answer by Mohd shanoor : My child lives with his mother in a different city. His mother is not letting me meet him for many months....ever since i had a healrh issue early last year. Please advise about my rights in such a situation
Mr. Roy you can file a custody petition before your consent court.... with the help of counsel.....