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Mohd shanoor (8 Years Exp)
HC - Writ petition (Show More)
View Answers by this Lawyer (2)
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Contact Details
Law Firm Name : Mohd shanoor
Country : India
City : Hyderabad
Area : Banjara Hills
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Practicing Since : 2016
Qualification : LLB
About
Legal experts...
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| AP/2633/2006 | Telangana | Telangana Bar Asst |
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Subject : Reg mortgage
Question : How can a mortgage property to be registered in the name of the lender.
Answer by Mohd shanoor : How can a mortgage property to be registered in the name of the .
hi ajit,, it is to inform that you can approach the local registration office and take all the required documennts along with id proofs .... it can be easly registered.
Subject : Child visitation rights
Question : My child lives with his mother in a different city. His mother is not letting me meet him for many months....ever since i had a healrh issue early last year. Please advise about my rights in such a situation
Answer by Mohd shanoor : My child lives with his mother in a different city. His mother is not letting me meet him for many months....ever since i had a healrh issue early last year. Please advise about my rights in such a situation
Mr. Roy you can file a custody petition before your consent court.... with the help of counsel.....
