Contact Details

Law Firm Name : Mohd shanoor

Country : India

City : Hyderabad

Area : Banjara Hills


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Practicing Since :  2016

Qualification : LLB

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Legal experts...


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
AP/2633/2006 Telangana Telangana Bar Asst

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Human Rights

 IT, Media & Telecom

 IP, Trademark & Copyright

 Employment, Labor & Service

 Motor Vehicles

 Startup & Registrations

 Supreme Court (India)

 Taxation

 Tribunals

 Miscellaneous

 RERA

 Non Resident Indian (NRIs)

 Pre Negotiated Services

 Admiralty & Maritime Law

 Banking & Finance

 Insolvency and Bankruptcy

 Commercial, Business & Industry

 Child Laws

 Estate Planning

 Entertainment, TV & Movies

 Environmental

 Constitutional & Government

 Medical, Pharma & Healthcare

 Immigration

 International Law

 Real Estate & Construction

 Leisure & Tourism

 Markets & Investments

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Subject :  Reg mortgage

Question :  How can a mortgage property to be registered in the name of the lender.

Answer by Mohd shanoor :  How can a mortgage property to be registered in the name of the . hi ajit,, it is to inform that you can approach the local registration office and take all the required documennts along with id proofs .... it can be easly registered.

Subject :  Child visitation rights

Question :  My child lives with his mother in a different city. His mother is not letting me meet him for many months....ever since i had a healrh issue early last year. Please advise about my rights in such a situation

Answer by Mohd shanoor :  My child lives with his mother in a different city. His mother is not letting me meet him for many months....ever since i had a healrh issue early last year. Please advise about my rights in such a situation Mr. Roy you can file a custody petition before your consent court.... with the help of counsel.....