DECLARATIONS

General

• 1.DECLARATION AS TO LOSS OF DEEDS DESTROYED BY FIRE

• 2.DECLARATION AS TO POSSESSION OG AGRICULTURAL LAND SOLD

• 3.DECLARATION AS TO USER OF RIGHT OF WAY

• 4.DECLARATION BY OWNER THAT HOUSEHOLD FURNITURE AND GOODS ARE FREE FROM ENCUMBRANCES

• 5.DECLARATION BY SOLE SURVIVING SON OF A DECEASED HINDU THAT HE IS THE SOLE HEIR

• 6.DECLARATION OF DATE OF BIRTH OF A CHILD FOR THE PURPOSE OF REGISTRATION IN THE MUNICIPAL RECORDS

• 7.DECLARATION OF SOLVENCY, EMBODYING A STATEMENT OF ASSETS AND LIABILITIES

• 8.DECLARATION THAT A PERSON ALIVE IS THE PERSON TO WHOM MONEY OR PROPERTY IS PAYABLE OR TRANSFERABLE

• 9.Declaration for advances to Joint Account Holders