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Deeds & Drafts / ADVERTISING
ADVERTISING
General
1.Agreement between advertiser and advertising agency
2.Agreement between Advertiser and Advertising Agent
3.Agreement between transport undertaking & advertising contracts for advertising contracts for advertising on transport
4.Agreement for display of advertisement on VIDEO-Film
5.Agreement for the front of a license by an owner for display of advertisement on property
6.Agreement for use of boarding for advertisement
7.Agreement for use of individual’s name and photograph in advertisements
8.Contract for exhibition of advertisement in cinemas
9.Letting out parts of Building for Advertisement Purposes
10.License to use property for display of Advertisements
11.Website Advertising Agreement for Products and Services
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