LEAVE-AND-LICENSE

General

• 1.LEAVE AGREEMENT FOR ADVERTISEMENT HOARING

• 2.LICENSE TO ASSIGN

• 3.LICENSE TO ASSIGN

• 4.LICENSE TO USE PATENT/COPYRIGHT

• 5.LICENSE TO CONSTRUCT BUILDING ON A LICENSOR’S LAND

• 6.GRANTING LICENCE FOR BUILDING ON THE LICENSOR'S LAND

• 7.LICENCE TO ASSIGN

• 8.LICENCE TO MAKE ADDITIONS AND ALTERATIONS IN PREMISES

• 9.HC Form Memo

• 10.Advocate Mention Memo