SALE

General

• 1.Agreement for sale of flat/independent house/villa

• 2.Agreement for the Sale of Freeholds by Trustees

• 3.Agreement for purchase of office/shop in a mall or MNC

• 4.Appointment of Broker/Agent for Sale of Property at Agreed Terms

• 5.Conditions of Sale of Property by auction

• 6.DEED OF CANCELLATION

• 7.Notice by Purchaser to Vendor for furnishing abstract of title

• 8.Notice to complete the purchase of property by Vendor to Purchaser

• 9.Sale Deed

• 10.Sale of an Insolvent’s Property by the Official Receiver

• 11.Sale of Immovable property by the liquidator of a company

• 12.Sale of land by an executor appointed under will

• 13.Sale Deed