APPLICATIONS

General

• 1.Agreement for the bailment of goods

• 2.Application by employee to claim under Minimum Wages Act

• 3.Application for anticipatory bail

• 4.APPLICATION FOR DEPOSIT OF RENT

• 5.APPLICATION FOR INTERIM INJUNCTION

• 6.APPLICATION FOR ISSUE OF SUMMONS TO WITNESS

• 7.Application for personal exemption

• 8.Application for transfer of case

• 9.Application to release women CrPc 98

• 10.Application U/S 482 of CPC

• 11.Adjournment Application cpc O17 R1

• 12.Application By An Inspector Acting With Permission Of Authority Under Section 20(2) Of The Minimum Wages Act 1948

• 13.Application By The Depositor Section 58(9) Of The Companies Act

• 14.Application Challenging The Arbitrator

• 15.Application Diet Money& Witness Sumon

• 16.Application For Attachment Before Judgement

• 17.Application For Cancellation Because Of Non - Appearance

• 18.APPLICATION FOR COURT ASSISTANCE IN TAKING EVIDENCE

• 19.APPLICATION FOR INTERIM RELIEF UNDER SECTION 17

• 20.Memorandum of Appeal

• 21.APPLICATION FOR PAN

• 22.APPLYING FOR PERMISSION PER S. 33 OF THE INDUSTRIAL DISPUTES ACT (XIV OF 1947)

• 23.APPLICATION FOR RECEPTION ORDER UNDER S. 20 OF THE MENTAL HEALTH ACT 1987

• 24.APPLICATION FOR RECTIFICATION OF TRADE MARK REGISTRY

• 25.APPLICATION FOR RELIEF FROM CERTAIN LIABILITIES

• 26.APPLICATION FOR SETTING ASIDE AN AWARD

• 27.Model Form of Transfer Application

• 28.Application Under Section 482 cpc

• 29.APPLICATION UNDER WORKMEN'S COMPENSATION ACT FOR COMPENSATION BY WORKMEN

• 30.COMMON FORM OF NOTICE IN INTERLOCUTORY APPLICATION UNDER ORDER XXXVIII, OF THE CODE OF CIVIL PROCEDURE, 1908

• 31.HC Application CPC 151

• 32.HC Application CPC 151 Early Hearing

• 33.HC Application CPC 151 O 9 R 13 Setting Aside Exparty

• 34.HC Application CPC 151 Translation Exemption

• 35.HC Application Delay Condone

• 36.HC Application Election Void

• 37.HC Application Major Discharging Guardian