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Maneesh Pathak (Pathak Law Associates) (12 Years Exp)
SC - Public Interest litigation (Show More)
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Contact Details
Law Firm Name : Maneesh Pathak (Pathak Law Associates)
Country : India
City : Central Delhi
Area : Supreme Court
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Practicing Since : 2012
Qualification : M.B.A, L.L.B
About
Practicing at the Supreme Court of India with Good years of experience in constitutional or consumer matter and dealt with cases in relation to Aamrapali Builders Case, Delhi Sealing Case and AICTE distance education matter to name a few.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/4098 | Delhi | Supreme Court Bar Association |
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