Maneesh Pathak (Pathak Law Associates) (12 Years Exp)

  House rent control (Show More)   

 Supreme Court , Central Delhi

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Contact Details

Law Firm Name : Maneesh Pathak (Pathak Law Associates)

Country : India

City : Central Delhi

Area : Supreme Court


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Practicing Since :  2012

Qualification : M.B.A, L.L.B

About

Practicing at the Supreme Court of India with Good years of experience in constitutional or consumer matter and dealt with cases in relation to Aamrapali Builders Case, Delhi Sealing Case and AICTE distance education matter to name a few.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
D/4098 Delhi Supreme Court Bar Association
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