Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Maneesh Pathak (Pathak Law Associates) (12 Years Exp)
Mergers & Aquistions (Show More)
View Answers by this Lawyer (0)
Profile Views : 10339
News : 0 Articles : 0
Contact Details
Law Firm Name : Maneesh Pathak (Pathak Law Associates)
Country : India
City : Central Delhi
Area : Supreme Court
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2012
Qualification : M.B.A, L.L.B
About
Practicing at the Supreme Court of India with Good years of experience in constitutional or consumer matter and dealt with cases in relation to Aamrapali Builders Case, Delhi Sealing Case and AICTE distance education matter to name a few.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/4098 | Delhi | Supreme Court Bar Association |
Civil
Arbitration & ADR
Corporate & Regulatory
Supreme Court (India)
Markets & Investments
Languages
No Answers Found
