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Somashekara sm (12 Years Exp)
Dowry harassment (Show More)
Koramangala I Block , Bangalore
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Contact Details
Law Firm Name : Somashekara sm
Country : India
City : Bangalore
Area : Koramangala I Block
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Practicing Since : 2012
Qualification : BA LLB
About
I somashekar having office in indranagar, office Name global laws, which we have many branch all over india and we have expert advocate in various field like family, divorce, 138 cheque bounce case, property case, revenue case, civil and criminal and many more
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| KAR/661/2013 | Karnataka | Kar/661/2013 |
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Subject : How to deal with case if wife filed case under section 341 against me
Question : How to deal with case if wife filed case under section 341 against me
Answer by Somashekara sm : If its 341 ipc dont worry which very small case like a petty case u can handle this case easly
Subject : How to deal with case if wife filed case under section 341 against me
Question : How to deal with case if wife filed case under section 341 against me
Answer by Somashekara sm : If its 341 ipc dont worry which very small case like a petty case u can handle this case easly
Subject : How to deal with case if wife filed case under section 341 against me
Question : How to deal with case if wife filed case under section 341 against me
Answer by Somashekara sm : If its 341 ipc dont worry which very small case like a petty case u can handle this case easly
