Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Somashekara sm (12 Years Exp)
HC - Writ appeal (Show More)
Koramangala I Block , Bangalore
View Answers by this Lawyer (0)
Profile Views : 19628
News : 0 Articles : 0
Contact Details
Law Firm Name : Somashekara sm
Country : India
City : Bangalore
Area : Koramangala I Block
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2012
Qualification : BA LLB
About
I somashekar having office in indranagar, office Name global laws, which we have many branch all over india and we have expert advocate in various field like family, divorce, 138 cheque bounce case, property case, revenue case, civil and criminal and many more
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| KAR/661/2013 | Karnataka | Kar/661/2013 |
Civil
Arbitration & ADR
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Motor Vehicles
Startup & Registrations
Miscellaneous
Pre Negotiated Services
Languages
Subject : How to deal with case if wife filed case under section 341 against me
Question : How to deal with case if wife filed case under section 341 against me
Answer by Somashekara sm : If its 341 ipc dont worry which very small case like a petty case u can handle this case easly
Subject : How to deal with case if wife filed case under section 341 against me
Question : How to deal with case if wife filed case under section 341 against me
Answer by Somashekara sm : If its 341 ipc dont worry which very small case like a petty case u can handle this case easly
Subject : How to deal with case if wife filed case under section 341 against me
Question : How to deal with case if wife filed case under section 341 against me
Answer by Somashekara sm : If its 341 ipc dont worry which very small case like a petty case u can handle this case easly
