Contact Details

Law Firm Name : Somashekara sm

Country : India

City : Bangalore

Area : Koramangala I Block


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Practicing Since :  2012

Qualification : BA LLB

About

I somashekar having office in indranagar, office Name global laws, which we have many branch all over india and we have expert advocate in various field like family, divorce, 138 cheque bounce case, property case, revenue case, civil and criminal and many more

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
KAR/661/2013 Karnataka Kar/661/2013

 Civil

 Arbitration & ADR

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Motor Vehicles

 Startup & Registrations

 Miscellaneous

 Pre Negotiated Services


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Subject :  How to deal with case if wife filed case under section 341 against me

Question :  How to deal with case if wife filed case under section 341 against me

Answer by Somashekara sm :  If its 341 ipc dont worry which very small case like a petty case u can handle this case easly

Subject :  How to deal with case if wife filed case under section 341 against me

Question :  How to deal with case if wife filed case under section 341 against me

Answer by Somashekara sm :  If its 341 ipc dont worry which very small case like a petty case u can handle this case easly

Subject :  How to deal with case if wife filed case under section 341 against me

Question :  How to deal with case if wife filed case under section 341 against me

Answer by Somashekara sm :  If its 341 ipc dont worry which very small case like a petty case u can handle this case easly