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THE CHAMBER OF LAW (DARBHANGA) (16 Years Exp)
Arbitration - Domestic (Show More)
Laheriasarai Court , Darbhanga
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Contact Details
Law Firm Name : THE CHAMBER OF LAW (DARBHANGA)
Country : India
City : Darbhanga
Area : Laheriasarai Court
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Practicing Since : 2008
Qualification : LLB,LLM
About
I INITIALLY STARTED PRACTICING IN DELHI. WITH SENIOR ADVOCATE MOHIT MATHUR. SHIFTED BIHAR IN 2015. NOW PRACTICING IN CRIMINAL,CIVIL,CONSUMER,MAINTAINENCE MATTER, DIVORCE MATTER, REGISTRATION OF MARRIAGE,BANK MATTER CUNNRENTLY ON PANEL OF 4 BANKS.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| B3818A/2009 | BIHAR | BIHAR BAR COUNCIL |
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