Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
THE CHAMBER OF LAW (DARBHANGA) (16 Years Exp)
Child Support (Show More)
Laheriasarai Court , Darbhanga
View Answers by this Lawyer (0)
Profile Views : 49915
News : 0 Articles : 0
Contact Details
Law Firm Name : THE CHAMBER OF LAW (DARBHANGA)
Country : India
City : Darbhanga
Area : Laheriasarai Court
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2008
Qualification : LLB,LLM
About
I INITIALLY STARTED PRACTICING IN DELHI. WITH SENIOR ADVOCATE MOHIT MATHUR. SHIFTED BIHAR IN 2015. NOW PRACTICING IN CRIMINAL,CIVIL,CONSUMER,MAINTAINENCE MATTER, DIVORCE MATTER, REGISTRATION OF MARRIAGE,BANK MATTER CUNNRENTLY ON PANEL OF 4 BANKS.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| B3818A/2009 | BIHAR | BIHAR BAR COUNCIL |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Tribunals
Miscellaneous
Non Resident Indian (NRIs)
Pre Negotiated Services
Admiralty & Maritime Law
Antitrust & Trade Regulation
Banking & Finance
Insolvency and Bankruptcy
Commercial, Business & Industry
Child Laws
Estate Planning
Entertainment, TV & Movies
Constitutional & Government
Medical, Pharma & Healthcare
Immigration
Insurance
International Law
Real Estate & Construction
Leisure & Tourism
Markets & Investments
Languages
No Answers Found
